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[Cites 0, Cited by 0] [Section 401(1)] [Section 401] [Entire Act]

State of Odisha - Subsection

Section 401(1)(b) in The Orissa Municipal Corporation Act, 2003

(b)to put up a verandah, balcony, arch, connecting passage, sunshade, weather-frame, canopy, awning or other such structure or thing projecting from any storey over or across any street or portion thereof: