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State of Maharashtra - Section

Section 59 in The Maharashtra Specified Co-operative Societies Elections to Committees Rules, 1971

59. Recommencing of counting after fresh poll.

(1)If a fresh poll is held under Rule 51, the Returning Officer shall, alter completion of that poll, recommence the counting of votes on the date and at the time and place which have been fixed by him in that behalf and of which notice has been previously given to the candidate.
(2)The provisions of Rules 55 and 56 shall apply so far as may be to such further counting.