Delhi High Court - Orders
Siddharth Sahib Singh vs Apex Council Of Ddca & Anr on 27 September, 2024
Author: Navin Chawla
Bench: Navin Chawla, Sanjeev Narula
$~S-2 to 4(SB)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
(2) LPA 685/2023
(3)+ LPA 824/2023 & CM APPL. Nos. 65124-26/2023
(4) LPA 90/2024 & CM APPL. 6189/2024
SIDDHARTH SAHIB SINGH ..... Appellant
H. R. SHARMA ..... Appellant
Through: Mr.Samar Bansal, Mr.Zeeshan
Diwan, Mr.Shrutanjaya
Bhardwaj and Mr.Ahmed
Faraz, Advs. in LPA 685/2023
& LPA 824/2023
Mr.Akshay Ringe and
Ms.Prerna Mahajan, Advs.
(through VC) in LPA 90/2024
versus
APEX COUNCIL OF DDCA & ANR. .....Respondents
DELHI AND DISTRICT CRICKET ASSOCIATION
& ORS. .....Respondents
Through: Mr.Rajeev Nayyar, Sr. Adv. with
Mr.T.Singhdev, Mr.Bhanu
Gulati, Mr.Saurabh Chadha,
and Mr.Rohit Bhagat, Advs. for
DDCA
CORAM:
HON'BLE MR. JUSTICE NAVIN CHAWLA
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 27.09.2024 Subject to Orders of Hon'ble the Acting Chief Justice, list these appeals before another Bench of which one of us (Navin Chawla, J) is not a member, on 4th October, 2024.
NAVIN CHAWLA, J SANJEEV NARULA, J SEPTEMBER 27, 2024/ns Click here to check corrigendum, if any This is a digitally signed order.
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