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[Cites 0, Cited by 0] [Section 89(4)] [Section 89] [Entire Act]

State of Rajasthan - Subsection

Section 89(4)(a) in Rajasthan Goods and Services Tax Rules, 2017

(a)the turnover in a State or a Union territory, as defined under clause ( 112) of section 2, excluding the turnover of services; and