Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 86] [Entire Act] Union of India - Subsection Section 86(3) in The Petroleum And Natural Gas (Safety In Offshore Operations) Rules, 2008 (3)The first facility of a new type shall have instrumentation for acquisition of data to verify the calculations.
