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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Andhra Pradesh - Subsection

Section 20(b) in Andhra Pradesh Panchayat Raj (Auction of sand in the water courses vesting in Gram Panchayat) Rules, 2000

(b)The lessee shall use only authorised ways for the purpose of transport of sand and shall not form new ways by cutting across the bund.