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[Cites 0, Cited by 0] [Section 74] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 74(1) in The Jammu and Kashmir Panchayati Raj Rules, 1996

(1)Every Sarpanch/Panch/Member/Panchayati Adalat/Chairman of Block Development Council as the case may be make and subscribe and oath or affirmation according to Form 4 set out for the purpose.