Manipur High Court
Md. Yakub Ali And 2 Others vs Stateof Manipur And Another on 10 April, 2023
Author: A. Guneshwar Sharma
Bench: A. Guneshwar Sharma
Item - 82
IN THE HIGH COURT OF MANIPUR
AT IMPHAL
W.P.(C)No.834 of 2022
MD. YAKUB ALI AND 2 OTHERS
.... Petitioner/s
- Versus -
STATEOF MANIPUR AND ANOTHER
.... Respondent/s
BEFORE HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA 10.04.2023 Present Mr. N. Mahendra, learned counsel for the petitioners and Mr. Y. Ashang, learned GA on behalf of Mr. S. Niranjan, learned GA for the State.
[2] Mr. Y. Ashang, learned GA on behalf of Mr. S. Niranjan, learned GA for the State seeks some time to file counter affidavit and 2(two) weeks' time is granted to file the same.
[3] Fix on 12th May, 2023.
JUDGE
- Larson