Supreme Court - Daily Orders
Dy. Commissioner Of Income Tax Circle 1 vs Areez Khambatta Benevolent Trust on 5 February, 2024
Author: B.V. Nagarathna
Bench: B.V. Nagarathna
ITEM NO.69 COURT NO.12 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 30503/2019
(Arising out of impugned final judgment and order dated 13-02-2019
in SCA No. 16791/2018 passed by the High Court of Gujarat at
Ahmedabad)
DY. COMMISSIONER OF INCOME TAX CIRCLE 1 Petitioner(s)
VERSUS
AREEZ KHAMBATTA BENEVOLENT TRUST Respondent(s)
Date : 05-02-2024 This petition was called on for hearing today.
CORAM :
HON'BLE MRS. JUSTICE B.V. NAGARATHNA
HON'BLE MR. JUSTICE AUGUSTINE GEORGE MASIH
For Petitioner(s) Mr. Rupesh Kumar, Sr. Adv.
Mr. Raj Bahadur Yadav, AOR
Mr. Shashank Bajpai, Adv.
Mr. Sanjay Kumar Tyagi, Adv.
Mr. Nikhil Majitha, Adv.
Mr. Rajan Kumar Choursia, Adv.
For Respondent(s) Mr. Bandish Soparkar, Adv.
Mr. Malak Manish Bhatt, AOR
Ms. Samridhi, Adv.
UPON hearing the counsel the Court made the following
O R D E R
We have heard learned senior counsel for the petitioner and learned counsel for the respondent at length.
The special leave petition is dismissed.
Pending application(s), if any, shall stand disposed of.
Signature Not Verified(RADHA SHARMA) Digitally signed by RADHA SHARMA Date: 2024.02.06 (MALEKAR NAGARAJ) COURT MASTER (SH) 17:41:42 IST Reason: COURT MASTER (NSH)