Allahabad High Court
The Commissioner, Trade Tax, U.P. ... vs M/S. Vranasi Auto Sales Pvt. Ltd., ... on 15 July, 2010
Author: Panka° Mithal
Bench: Panka° Mithal
Court No. - 33 Case :- SALES/TRADE TAX REVISION No. - 628 of 2003 Petitioner :- The Commissioner, Trade Tax, U.P. Lucknow Respondent :- M/S. Vranasi Auto Sales Pvt. Ltd., Alaipur G.T. Road, Petitioner Counsel :- C.S.C. Respondent Counsel :- K. Saksena Hon'ble Panka° Mithal,J.
List again for hearing under the heading of old cases along with T.T.R. No.625 of 2003 which is between the same parties. Order Date :- 15.7.2010 piyush