Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of Maharashtra - Subsection Section 15(4) in The Maharashtra Domestic Workers Welfare Board Act, 2008 (4)The Board may keep current and deposit account with such Bank and the same may be operated by such officers of the Board as may be laid down in the regulations.
