Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 104] [Entire Act] Union of India - Subsection Section 104(11) in The Coal Mines Regulations, 2011 (11)The portion of roads where there is heavy traffic of men and machine shall have separate lane properly fenced off from haul road for use by pedestrians and two wheelers.
