Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15] [Entire Act]

Union of India - Subsection

Section 15(2) in The Kalakshetra Foundation Act, 1993

(2)The tenure of office and other terms and conditions of the members of the Academic Committee shall be such as may be specified by regulations.