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State of Rajasthan - Section

Section 40 in The Rajasthan Tenancy (Board Of Revenue) Rules, 1955

40. [ Surrender of licence. - A licence shall be surrender to the Licensing Authority within fifteen days of the expiry of the period thereof.] [Substituted and Inserted vide Notification No. F. 2(85)Revenue/(B)(1)/64, dated 6-7-1965, Published in Rajasthan Gazette, Part IV-C, Ordy., dated 15-7-1965.]