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Supreme Court - Daily Orders

Maj. Pankaj Rai vs Secretary Competition Commission Of ... on 27 January, 2021

Bench: D.Y. Chandrachud, Indu Malhotra, Indira Banerjee

                                           IN THE SUPREME COURT OF INDIA
                                               INHERENT JURISDICTION

                                          Review Petition (C) No 1926 of 2020
                                                              In
                                              Civil Appeal No 2967 of 2020



                      Maj Pankaj Rai                                             ...Petitioner(s)


                                                        Versus


                      Secretary, Competition Commission                          ...Respondent(s)
                      of India and Another



                                                         ORDER

1 Application for listing of the review petition in open Court for hearing of oral arguments is dismissed.

2 We have carefully gone through the review petition and the connected papers. We find no merit in the review petition and the same is accordingly dismissed.

…...…...….......………………....…..J. [Dr Dhananjaya Y Chandrachud] …...…...….......………………....…..J. [Indu Malhotra] Signature Not Verified Digitally signed by Chetan Kumar …...…...….......………………....…..J. Date: 2021.02.04 16:50:15 IST [Indira Banerjee] Reason: New Delhi;

                      January 27, 2021
ITEM NO.1001                                                       SECTION XVII

                   S U P R E M E C O U R T O F               I N D I A
                           RECORD OF PROCEEDINGS

R.P.(C) No.1926/2020 in C.A. No.2967/2020 (Arising out of impugned final judgment and order dated 12-10-2020 in C.A. No.2967/2020 passed by the Supreme Court of India) MAJ. PANKAJ RAI Petitioner(s) VERSUS SECRETARY, COMPETITION COMMISSION OF INDIA & ANR. Respondent(s) (With appln.(s) for IA No.112936/2020-PERMISSION TO RAISE ADDITIONAL QUESTION OF LAW and IA No.112926/2020-PERMISSION TO APPEAR AND ARGUE IN PERSON and IA No.112930/2020-PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES and IA No.112920/2020- APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT) Date : 27-01-2021 These matters were circulated today.

CORAM :

HON'BLE DR. JUSTICE D.Y. CHANDRACHUD HON'BLE MS. JUSTICE INDU MALHOTRA HON'BLE MS. JUSTICE INDIRA BANERJEE By Circulation UPON perusing papers the Court made the following O R D E R 1 Application for listing of the review petition in open Court for hearing of oral arguments is dismissed.
2 The review petition is dismissed in terms of the signed order.
3 Pending applications, if any, stand disposed of.

(CHETAN KUMAR) (SAROJ KUMARI GAUR) A.R.-cum-P.S. Court Master (Signed order is placed on the file)