Madhya Pradesh High Court
Lal Singh Gajraj Singh (Deceased) Thr. ... vs The State Of Madhya Pradesh on 31 August, 2021
Author: Subodh Abhyankar
Bench: Subodh Abhyankar
1 WP-8746-2021 The High Court Of Madhya Pradesh WP-8746-2021 (LAL SINGH GAJRAJ SINGH (DECEASED) THR. LRS. ANURADHA THAKUR Vs THE STATE OF MADHYA PRADESH AND OTHERS) 2 Indore, Dated : 31-08-2021 As prayed by learned counsel for petitioner, list along with W.P.No. 28154/2021.
(SUBODH ABHYANKAR)
JUDGE
MK
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Date: 2021.09.02
11:22:58 IST