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[Cites 0, Cited by 0] [Section 46(2)] [Section 46] [Entire Act]

State of Telangana - Subsection

Section 46(2)(iv) in Telangana Education Act, 1982

(iv)directly or indirectly, encourages any propaganda or practice of wounding the religious feelings of any class of citizens of India or insulting the religion or the religious beliefs of that class;