Section 14(3)(a) in The Aadhaar (Targeted Delivery of Financial and Other Subsidies, Benefits and Services) Act, 2016

[Cites 0, Cited by 0] [Section 14(3)] [Section 14] [Entire Act]

(a)relinquish his office, by giving in writing to the Central Government, a notice of not less than thirty days; or

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