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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Odisha - Subsection

Section 6(8) in The Orissa Veterinary Practitioners Rules, 1976

(8)Only one voting paper shall be enclosed in one identification envelope and if two or more voting papers are enclosed in the same identification envelope the identification envelope and the voting papers therein, shall be rejected.