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The Pr. Commissioner Of Income Tax I vs M/S Aol Online India Pvt. Ltd. on 26 April, 2019

Bench: Uday Umesh Lalit, Indu Malhotra

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     ITEM NO.16                               COURT NO.8                 SECTION IV-A

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No.11792/2019

     (Arising out of impugned final judgment and order dated 03-07-2018
     in ITA No.463/2016 passed by the High Court Of Karnataka At
     Bengaluru)

     PR. COMMISSIONER OF INCOME TAX I & ANR.                              Petitioner(s)

                                                     VERSUS

     M/s. AOL ONLINE INDIA PVT. LTD.                                      Respondent(s)

     (FOR ADMISSION and I.R.; and, IA No.61309/2019-CONDONATION OF DELAY
     IN FILING)

     WITH
     Diary No.10034/2019 (IV-A)
     (FOR ADMISSION and I.R.; and,                 IA No.63759/2019-CONDONATION OF DELAY
     IN FILING)
     Diary No.11869/2019 (IV-A)
     (FOR ADMISSION and I.R.; and,                 IA No.62432/2019-CONDONATION OF DELAY
     IN FILING)
     Diary No.11878/2019 (IV-A)
     (IA No.61513/2019-CONDONATION                 OF DELAY IN FILING)
     Diary No.12088/2019 (IV-A)
     (FOR ADMISSION and I.R.; and,                 IA No.64220/2019-CONDONATION OF DELAY
     IN FILING)

     Date : 26-04-2019 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE UDAY UMESH LALIT
                             HON'BLE MS. JUSTICE INDU MALHOTRA

     For Petitioner(s)                   Mr. A.K. Shrivastava, Adv.
                                         Mr. Saurabh Mishra, Adv.
                                         Ms. Deepanwita Priyanka, Adv.
                                         Mrs. Anil Katiyar, AOR

     For Respondent(s)
Signature Not Verified
                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Digitally signed by MUKESH KUMAR Date: 2019.04.30 10:59:14 IST Reason: Delay condoned.

Issue notice.

List along with SLP (Civil) No.28652 of 2018 and connected matters on 10.07.2019.

(MUKESH NASA) (RAJINDER KAUR) COURT MASTER BRANCH OFFICER