Section 46(2)(d) in Gujarat State Council for Physiotherapy Act, 2011

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State of Gujarat - Subsection

Section 46(2)(d) in Gujarat State Council for Physiotherapy Act, 2011

(d)on the expiration of the period of supersession specified in the notification issued under sub-section (1), the Government may -

(i)extend the period of suppression for such further period as it may consider necessary, or

(ii)reconstitute the Council in the prescribed manner.