Section 54 in Tamil Nadu Exhibition of Films on Television Screen Through Video Cassette Recorders and Cable Television Network (Regulation) Rules, 1984
54. Revision by Commissioner of Land Administration.
- The Commissioner of Land Administration may, either suo motu or on application by the licensee, revise the order of the licensing authority under rules 35(1) and 36(1) after giving the licensee an opportunity of being heard.
