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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Maharashtra - Subsection

Section 14(j) in Maharashtra Homoeopathic Practitioners' Act, 1960

(j)to prepare, publish and prescribe text books, and to publish statements [of courses of study prescribed by the Central Council.] [These words were substituted for words 'of prescribed courses of study' by Maharashtra 19 of 1988, Section 9(c).]