Supreme Court - Daily Orders
Commissioner Of Income Tax (Tds) Kanpur ... vs Central Bank Of India on 18 November, 2016
Bench: R.K. Agrawal, A.M. Khanwilkar
1
ITEM NO.14+55 COURT NO.10 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
In Item No.14
Petition(s) for Special Leave to Appeal (C)......CC 21244/2016
(Arising out of impugned final judgment and order dated 04/04/2016
in ITA No.65/2016 passed by the High Court Of Judicature at
Allahabad)
COMMISSIONER OF INCOME TAX (TDS) KANPUR AND ANR. Petitioner(s)
VERSUS
CENTRAL BANK OF INDIA Respondent(s)
(with appln. (s) for c/delay in filing SLP and office report)
WITH
SLP (C)...CC No.21319/2016
(With appln.(s) for c/delay in filing SLP and Office Report)
WITH
SLP (C)...CC No.21415/2016
(With appln.(s) for c/delay in filing SLP and Office Report)
WITH
SLP (C)...CC No.21518/2016
(With appln.(s) for c/delay in filing SLP and Office Report)
WITH
SLP (C)...CC No.21535/2016
(With appln.(s) for c/delay in filing SLP and Office Report)
In Item No.55
SLP (C)...CC No.21668/2016
(With appln.(s) for c/delay in filing SLP and Office Report)
WITH
SLP (C)...CC No.21698/2016
(With appln.(s) for c/delay in filing SLP and Office Report)
WITH
SLP (C)...CC No.21781/2016
(With appln.(s) for c/delay in filing SLP and Office Report)
WITH
SLP (C)...CC No.21797/2016
(With appln.(s) for c/delay in filing SLP and Office Report)
WITH
SLP (C)...CC No.21896/2016
(With appln.(s) for c/delay
Signature Not Verified
in filing SLP and Office Report)
WITH
Digitally signed by
ANITA MALHOTRA
Date: 2016.11.21
SLP (C)...CC No.21986/2016
16:58:02 IST
Reason:
(With appln.(s) for c/delay in filing SLP and Office Report)
WITH
SLP (C)...CC No.22010/2016
(With appln.(s) for c/delay in filing SLP and Office Report)
2
Date : 18/11/2016 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE R.K. AGRAWAL
HON'BLE MR. JUSTICE A.M. KHANWILKAR
For Petitioner(s) Mr. Ranjit Kumar, ASG
Ms. Mahalaksmi Pavani, Sr. Adv.
Mr. G. Balaji, Adv.
Mr. D.L. Chidanand, Adv.
Mr. Jayant Mohan, Adv.
Mr. S.A. Haseeb, Adv.
Mrs. Anil Katiyar,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
Tag with SLP(C) No.33260 of 2016.
(ASHA SUNDRIYAL) (CHANDER BALA) COURT MASTER COURT MASTER