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[Cites 0, Cited by 0] [Section 187(1)] [Section 187] [Entire Act]

State of Haryana - Subsection

Section 187(1)(b) in Haryana Panchayati Raj Act, 1994

(b)fraudulently defaces, destroys or removes any lists, notice or other document affixed by or under the authority of a returning officer; or