Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Himachal Pradesh - Subsection Section 7(2) in Himachal Pradesh State Legal Services Authority Regulations, 1996 (2)The Chairman and in the absence of the Chairman a person chosen by the members present from amongst themselves shall preside at the meeting of the Committee.
