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[Cites 0, Cited by 0] [Section 173(4)] [Section 173] [Entire Act]

State of Madhya Pradesh - Subsection

Section 173(4)(iv) in The M.P. Municipal Accounts Rules, 1971

(iv)Balance Sheet. - This should show on one side the liabilities e.g., capital invested, deposits, sundry creditors, reserve fund, etc., on the other side the assets e.g. the cash balance store at the close of the year, sundry' debtors, etc.