Section 2(x) in The Jawahar Lal Nehru Krishi Vishwa Vidyalaya Act, 1963
(x)"Teacher of the Vishwa Vidyalaya" means a person appointed or recognised by the Vishwa Vidyalaya for the purpose of imparting instructions and/or conducting and guiding research and/or extension programms and includes a person who may be declared by the statutes to be teacher;
