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Rajasthan High Court - Jodhpur

Rajasthan State Mines And Minerals ... vs Lrs Of Bhagwan Ram And Anr on 18 January, 2021

Author: Vinit Kumar Mathur

Bench: Vinit Kumar Mathur

      HIGH COURT OF JUDICATURE FOR RAJASTHAN
                      JODHPUR

             S.B. Civil Misc. Appeal No. 1343/2018

Rajasthan State Mines And Minerals Limited
                                                               ----Appellant
                                Versus
Lrs Of Bhagwan Ram And Anr.
                                                             ----Respondent
                          Connected With
             S.B. Civil Misc. Appeal No. 1335/2018
Rajasthan State Mines And Minerals Limited
                                                               ----Appellant
                                Versus
Narayan Ram And Ors
                                                             ----Respondent
             S.B. Civil Misc. Appeal No. 1337/2018
Rajasthan State Mines And Minerals Limited
                                                               ----Appellant
                                Versus
Durga Ram Jat And Ors.
                                                             ----Respondent
             S.B. Civil Misc. Appeal No. 1346/2018
Rajasthan State Mines And Minerals Limited
                                                               ----Appellant
                                Versus
Lrs Of Natha Ram And Anr.
                                                             ----Respondent
             S.B. Civil Misc. Appeal No. 1351/2018
Rajasthan State Mines And Minerals Limited
                                                               ----Appellant
                                Versus
Chuna Ram Jat And Anr.
                                                             ----Respondent
             S.B. Civil Misc. Appeal No. 1364/2018
Rajasthan State Mines And Minerals Limited
                                                               ----Appellant
                                Versus
Lrs Of Pusha Ram Jat And Anr.
                                                             ----Respondent
             S.B. Civil Misc. Appeal No. 1365/2018
Rajasthan State Mines And Minerals Limited

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                      (2 of 3)                                  [CMA-1343/2018]


                                                                ----Appellant
                                 Versus
Ramratan Brahaman And Anr.
                                                              ----Respondent
             S.B. Civil Misc. Appeal No. 1368/2018
Rajasthan State Mines And Minerals Limited
                                                                ----Appellant
                                 Versus
Lrs Of Shivkaran And Ors.
                                                              ----Respondent
             S.B. Civil Misc. Appeal No. 1373/2018
Rajasthan State Mines And Minerals Limited
                                                                ----Appellant
                                 Versus
Lrs Of Kalu Ram And Anr.
                                                              ----Respondent
             S.B. Civil Misc. Appeal No. 1374/2018
Rajasthan State Mines And Minerals Limited
                                                                ----Appellant
                                 Versus
Lrs Of Jimna Ram And Anr.
                                                              ----Respondent
             S.B. Civil Misc. Appeal No. 1379/2018
Rajasthan State Mines And Minerals Limited
                                                                ----Appellant
                                 Versus
Nathu Ram Jat And Anr.
                                                              ----Respondent
             S.B. Civil Misc. Appeal No. 1382/2018
Rajasthan State Mines And Minerals Limited
                                                                ----Appellant
                                 Versus
Mst. Panchudi @ Panchi Brahmin And Anr.
                                                              ----Respondent
             S.B. Civil Misc. Appeal No. 1384/2018
Rajasthan State Mines And Minerals Limited
                                                                ----Appellant
                                 Versus
Madan Ram Jat And Ors.
                                                              ----Respondent
             S.B. Civil Misc. Appeal No. 1385/2018


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                                                           (3 of 3)                                  [CMA-1343/2018]


                                   Rajasthan State Mines And Minerals Limited
                                                                                                     ----Appellant
                                                                      Versus
                                   Ramniwas Jat
                                                                                                   ----Respondent
                                                   S.B. Civil Misc. Appeal No. 1387/2018
                                   Rajasthan State Mines And Minerals Limited
                                                                                                     ----Appellant
                                                                      Versus
                                   Gariba Jat And Ors.
                                                                                                   ----Respondent
                                                   S.B. Civil Misc. Appeal No. 1388/2018
                                   Rajasthan State Mines And Minerals Limited
                                                                                                     ----Appellant
                                                                      Versus
                                   Hari Ram Jat And Anr.
                                                                                                   ----Respondent


                                   For Appellant(s)         :     Mr. Pradhuman Singh
                                   For Respondent(s)        :



                                           HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Order 18/01/2021 Heard learned counsel for the appellants. In view of the order passed by the co-ordinate Bench of this Court on 04.01.2021, in S.B. Civil Misc. Appeal No. 2160/2018, let the appeal be listed as soon as the record is received.

(VINIT KUMAR MATHUR),J 26-41Payal/-

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