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[Cites 0, Cited by 0] [Section 183(1)] [Section 183] [Entire Act]

State of Uttar Pradesh - Subsection

Section 183(1)(a) in U.P. Zamindari Abolition and Land Reforms Rules, 1952

(a)the name, parentage and residence of the applicant, the land holder and any other person or persons who may be in possession of the whole or any part of the land in respect of which the application is made ;