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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(2) in Tamil Nadu Electricity (Reorganisation and Reforms) Transfer Scheme, 2010

(2)All personnel of the Board (excluding Chairman and Director of the Board) shall stand transferred to and absorbed in TANGFDCO on a provisional basis, subject to finalisation of Employee Transfer scheme by the State Government in consultation with the Chairman of TNEB Limited.