Section 12 in West Bengal Workmen's House-Rent Allowance Rules, 1975
12. Register of Court-fees.
(1)A Court-fee Register shall be maintained in Form I by the Controlling Authority.(2)Court-fee stamps shall be cancelled by punching in the manner laid down in sub-section (2) of Section 44 of the West Bengal court-fees Act, 1970 (West Bengal Act X of 1970).
