State Consumer Disputes Redressal Commission
Kanoria Suger & General Manufactring ... vs U.I.I. Co. on 26 October, 2023
Cause Title/Judgement-Entry STATE CONSUMER DISPUTES REDRESSAL COMMISSION, UP C-1 Vikrant Khand 1 (Near Shaheed Path), Gomti Nagar Lucknow-226010 Complaint Case No. CC/131/2015 ( Date of Filing : 25 Jun 2015 ) 1. Kanoria Suger & General Manufactring Co. Ltd Kaptanganj ...........Complainant(s) Versus 1. U.I.I. Co. Lucknow ............Opp.Party(s) BEFORE: HON'BLE MR. Rajendra Singh PRESIDING MEMBER HON'BLE MR. Vikas Saxena JUDICIAL MEMBER PRESENT: Dated : 26 Oct 2023 Final Order / Judgement Complaint no.131/2015 Kanoria Sugar and General Manufacturing Co. Ltd. vs. The United India Insurance Co. Ltd.
ORDER (Delivered by Sri Rajendra Singh, Member) 26.10.2023 Called out. Counsel for the complainant is absent. Ld. counsel for the opposite party Mr. A.K. Singh is present.
The complaint is dismissed in default of the complainant.
Consign to record-room.
(Vikas Saxena) (Rajendra Singh) Member Presiding Member Jafri, PA I Court 2 [HON'BLE MR. Rajendra Singh] PRESIDING MEMBER [HON'BLE MR. Vikas Saxena] JUDICIAL MEMBER