Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 270(1)] [Section 270] [Entire Act] State of Karnataka - Subsection Section 270(1)(b) in Karnataka Municipal Corporations Act, 1976 (b)any land outside the proposed street alignment with the building if any, standing thereupon with the corporation may consider it expedient to acquire.