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[Cites 0, Cited by 0] [Section 36(2)] [Section 36] [Entire Act]

State of Maharashtra - Subsection

Section 36(2)(e) in The Maharashtra Animal and Fishery Sciences University Act, 1998

(e)fees levied or proposed to be levied and the financial provision made for capital expenditure on buildings, lands and equipment and for the continued maintenance and efficient working of the institution.