Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 32 in The Tamil Nadu Catering Establishments Rules, 1959 32. Leave Book. - [x x x] [Rule 32 was omitted by dated the 19th August, 2004 with effect from 16th March, 2005.]
