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State of Maharashtra - Section

Section 26 in The Maharashtra Narcotic Drags and Psychotropic Substances Rules, 1985

26.

Opium shall not be sold at any place except at a depot established under rule 24 :Provided that, a person holding licence in Form O. P. I or O. P. II or O. P. II-A may sell medicines containing opium to the extent and subject to the conditions laid down in his licence.Import Inter-State