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[Cites 0, Cited by 0] [Section 39] [Entire Act]

Union of India - Subsection

Section 39(4) in The Merchant Shipping (Fire Appliances) Rules, 1969

(4)Portable fire extinguishers provided in compliance with these rules shall, subject to sub-rules (2) and (3) be designed and constructed to the satisfaction of the Central Government.