Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Jharkhand - Subsection

Section 7(5) in Jharkhand Tourism Development and Registration Act, 2015

(5)The presence of 50% members of the total number of the members of the Authority shall form the quorum of a meeting.