Madhya Pradesh High Court
Ellora Paper Mills Limited vs The State Of Madhya Pradesh on 10 January, 2020
Author: Chief Justice
Bench: Chief Justice
1 AC-100-2019
The High Court Of Madhya Pradesh
AC-100-2019
(ELLORA PAPER MILLS LIMITED Vs THE STATE OF MADHYA PRADESH)
3
Jabalpur, Dated : 10-01-2020
Shri Soayib Qureshi, Advocate for the petitioner.
Shri Shekhar Sharma, Additional Advocate General for the respondent.
Issue notice to the respondent. Shri Sharma, learned Additional A.G. accepts notice on behalf of the respondent.
Learned counsel for the respondent prays for time to file reply. Allowed.
Adjourned to 28.2.2020.
(AJAY KUMAR MITTAL) CHIEF JUSTICE C Digitally signed by CHRISTOPHER PHILIP Date: 13/01/2020 16:55:50