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State of Assam - Section

Section 20 in Gauhati Municipal Corporation Act, 1971

20. Constitution of Standing Committee.

- There shall be Standing Committee dealing respectively with -
(i)Taxation and Finance, and Planning and Development (or Standing Finance Committee);
(ii)Public Works;
(iii)Public Health, Conservancy and Water Supply;
(iv)Assessment, Markets and Trades;
(v)Appeals.