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[Cites 0, Cited by 0] [Section 74(4)] [Section 74] [Entire Act]

State of Tamilnadu - Subsection

Section 74(4)(b) in Tamil Nadu Pension Rules, 1978

(b)the Head of office shall, then, address the person concerned in Form 15 or Form 16 as may be appropriate for making a claim in Form 17.