Section 48 in Biju Patnaik University of Technology Act, 2002
48. Cessation of membership.
- Any person who has become a member of any of the authorities by the Process of nomination or election shall, on ceasing to hold the office or on ceasing to hold membership of the association, body or Assembly, as the case may be, by virtue of which he was so nominated or elected, ceasep to hold office as such member.
