Section 208(2)(iv) in The Chhattisgarh Motor Vehicles Rules, 1994

[Cites 0, Cited by 0] [Section 208(2)] [Section 208] [Entire Act]

State of Chattisgarh - Subsection

Section 208(2)(iv) in The Chhattisgarh Motor Vehicles Rules, 1994

(iv)In height by a distance which exceeds 380 centimetres in case of a goods carriage and 350 centimetres in case of any other motor vehicle from the surface which the motor vehicle rests.

Legal Document View

Unlock Advanced Research with PRISMAI

State of Chattisgarh - Subsection

Section 208(2)(iv) in The Chhattisgarh Motor Vehicles Rules, 1994