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Sahebi Khatoon @ Sahebi vs State Of Bihar &Amp; Ors on 21 September, 2010

Author: Dharnidhar Jha

Bench: Dharnidhar Jha

                      IN THE HIGH COURT OF JUDICATURE AT PATNA
                                    CR. WJC No.991 of 2010
                                SAHEBI KHATOON @ SAHEBI
                                              Versus
                                   STATE OF BIHAR & ORS
                                            -----------


2        21.09.2010

This application is maintainable.

Let this matter be listed on 23rd of September, 2010.

The Superintendent, Remand Home, Gaighat, Patna Respondent no.5 is directed to produce the petitioner Sahebi Khatoon @ Sahebi on that day in Court, so that she may be allowed to go to the place of her liking either with her husband or her own family member.

Akumar                                                   ( Mridula Mishra, J.)


                                                         (Dharnidhar Jha,J.)