Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 294] [Entire Act] State of Kerala - Subsection Section 294(2) in Kerala Municipality Act, 1994 (2)As soon as may be, after the publication of the financial statement under subsection (1), the Secretary shall forward a copy there of to the auditors.
