Supreme Court - Daily Orders
Bharti Upreti vs Anil Upreti on 31 October, 2018
Bench: Abhay Manohar Sapre, Indu Malhotra
ITEM NO.1 COURT NO.9 SECTION XVI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Civil) No(s). 1690/2018
BHARTI UPRETI Petitioner(s)
VERSUS
ANIL UPRETI Respondent(s)
(FOR ADMISSION and IA No.145531/2018-EX-PARTE STAY)
Date : 31-10-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
HON'BLE MS. JUSTICE INDU MALHOTRA
For Petitioner(s) Mr. Kaustubh Shukla, AOR
Mr. Abhay Singh,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
In the meantime, there shall be stay of further proceedings in Petition No.103/2018 titled as Anil Upreti v. Smt.Bharti Upreti pending before the Family Court Morena, Madhya Pradesh until further orders.
(ANITA MALHOTRA) (CHANDER BALA)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
ANITA MALHOTRA
Date: 2018.11.01
16:35:06 IST
Reason: