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State of Tamilnadu - Section
Section 7 in Tamil Nadu Industrial Establishments (Conferment of Permanent Status to Workmen) Rules, 1981
7. Language of register, form or statement.
- The register, forms and statements required to be maintained or sent under these rules shall be in Tamil or in English.Form 1[See Sub-rule (1) under rule 6]Register of WorkmenTo be maintained by the employer of industrial establishment| Serial number | Name and address of the workman | Designation of the workman | Whether permanent,temporary casual,badli, orapprentice Other than those covered under the Apprentice Act,1961 | Date of first entry into service | Date on which he completed 480 days of service | Date on which made permanent | Remark | Signature of the workman with date (to attest theentries) |
| 1 | 2 | 3 | 4 | 5 | 6 | 7 | 8 | 9 |