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State of Tamilnadu - Section

Section 7 in Tamil Nadu Industrial Establishments (Conferment of Permanent Status to Workmen) Rules, 1981

7. Language of register, form or statement.

- The register, forms and statements required to be maintained or sent under these rules shall be in Tamil or in English.Form 1[See Sub-rule (1) under rule 6]Register of WorkmenTo be maintained by the employer of industrial establishment
Serial number Name and address of the workman Designation of the workman Whether permanent,temporary casual,badli, orapprentice Other than those covered under the Apprentice Act,1961 Date of first entry into service Date on which he completed 480 days of service Date on which made permanent Remark Signature of the workman with date (to attest theentries)
1 2 3 4 5 6 7 8 9
Form 2[See sub-rule (3) under rule 6]Half-Yearly Return for the Half-Year Ending 30th June 31st December 19(To be sent to the Inspector having jurisdiction over the industrial establishment by the employer)