Madhya Pradesh High Court
State Of M.P. vs Kamil Kha & 05 Ors. on 13 July, 2015
-1-
CRA NO.648/2009
13.07.2015:
Shri Deepak Rawal, learned Dy.A.G
for the appellant/State.
Shri K.K. Tiwari, learned counsel
for the respondent No.6.
Respondent No.6 Afsar Khan is present in person. He is directed to mark his presence before the Registry of this Court on 19.10.2015 and on such further dates as may be fixed in this behalf by the Registry during the pendency of this appeal.
(P.K. JAISWAL) (T.K. KAUSHAL)
J U D G E J U D G E
hk/