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State of Himachal Pradesh - Section

Section 70 in Himachal Pradesh Electricity Regulatory Commission (Conduct of Business) Regulations, 2005

70. Power to remove difficulties.

- If any difficult arises in giving effect to any of the provisions of these regulations, the Commission may, by general or special order, do anything not being inconsistent with the provisions of the Act, which appears to it to be necessary or expedient for the purpose of removing the difficulties.